Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(2)(a) in Gujarat Minor Mineral Concession Rules, 2017 (a)the highest initial premium offer amongst the qualified bidders shall be the floor premium for the second round of the electronic auction;