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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(6)(iv) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(iv)has acquired such financial or other interest as likely to affect prejudicially his functions as Ombudsman;