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[Cites 0, Cited by 0] [Section 188] [Entire Act]

Union of India - Subsection

Section 188(6) in The Dedicated Freight Corridor Railway General Rules, 2018

(6)While running through a portion of Indian Railway station falling by the side of Dedicated Freight Corridor Railway alignment the loco pilot and the assistant loco pilot shall exercise great vigil and whistle to warn against unauthorised crossing of the track.