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State of Haryana - Section

Section 32A in The Punjab Distillery Rules, 1932

32A.

An account of overtime fee charged under Rule 32 above shall be maintained in the distillery register in form D-22, and the amount due for each month shall be payable within seven days of the closure of the month concerned. Intimation as regards the amount due during the month shall be sent by the distillery Inspector to the Manager of the Distillery at the close of each month.