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Chattisgarh High Court

Ganga Prasad Gupta vs State Of Chhattisgarh 6 Mcrc/8880/2018 ... on 16 November, 2018

                                HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                                 MCRC No. 8878 of 2018
                                   Ganga Prasad Gupta Versus State Of Chhattisgarh


   ...1

16-11-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing due course.

Sd/-

(Sharad Kumar Gupta) Judge Pathak