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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(1)(a) in Bihar Employees' State Insurance Medical Service Rules, 1981

(a)Administrative Medical Officer, Employees' State Insurance Scheme Time Scale of pay admissible to Super-time selection Grade Officer in the Health Department (Rs. 1,855-55-2,130).