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[Cites 0, Cited by 0] [Section 295(1)] [Section 295] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 295(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)cause conveyances, clothing, beddings or other articles brought for disinfection, to be disinfected, either free of charge or on payment of such charges as it may fix.