Section 51 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998
51. Fee for permit leviable for what period.
- Permits shall be issued by the Panchayat for a period of one year beginning on 1st April and ending on 31st March next following and the full amount of fee due shall be recovered in advance at the time of issue of permit. If the permit is issued on any day other than 1st April the fee shall be leviable by the quarter ending on the 1st July, 1st October, 1st January and 1st April next following and thereafter by the year.Part - VIII General
