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[Cites 0, Cited by 0] [Section 75A(1)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(1)(i) in The Representation Of The People (Third Amendment) Act, 2002

(i)the movable and immovable property of which he, his spouse and his dependant children are jointly or severally owners or beneficiaries;