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[Cites 0, Cited by 0] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(7) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(7)Candidates for promotion in the Executive and Supply and Secretariat Branches, shall obtain a second class pass in the Higher Educational Test, all the subjects being taken at one and the same examination, before they are eligible to appear before a Preliminary Selection Board.