Section 19(1)(f) in Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(f)Sections 33, 34, and 35 of the Uttar Pradesh Public Land and Premises Laws (Amendment and Validation) Act, 1970.

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