Supreme Court - Daily Orders
Rajinder Kumar Aggarwal Dharamshala ... vs Om Parkash Verma on 30 June, 2014
l ITEM NO.34 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s). 12609/2014
(Arising out of impugned final judgment and order dated 22/01/2014
in CRP 90/2012, passed by the High Court Of Delhi At N. Delhi)
RAJINDER KUMAR AGGARWAL DHARAMSHALA TRUS Petitioner(s)
VERSUS
OM PARKASH VERMA Respondents(s)
(With prayer for interim relief) Date : 30/06/2014 This petition was called on for hearing today. CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI HON’BLE MR. JUSTICE N. V. RAMANA For Petitioner(s) Ms. Shobha Aggarwal, Adv.
Mr. Pranav Jain, Adv.
Ms. Srishti Govil, Adv.
Mr. Balaji Srinivasan, Adv. For Respondent(s) UPON hearing the counsel the Court made the following O R DE R The special leave petition is dismissed.
(Gulshan Kumar Arora) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2014.06.30
18:25:58 IST
Reason: