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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(3)(b) in State Mineral Exploration Trust Rules, 2015

(b)To ensure that due diligence has been exercised before considering proposals or projects to be: undertaken by the Trust in accordance with the practices, procedure, rules or directions of the Executive Committee;