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Kerala High Court

Fact Employees’ Congress (Intuc) vs Union Of India on 20 December, 2024

Author: D. K. Singh

Bench: D. K. Singh

WP(C) No.16568/2023                       1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE D. K. SINGH
           Friday, the 20th day of December 2024 / 29th Agrahayana, 1946
                             WP(C) NO. 16568 OF 2023(U)
   PETITIONERS:

      1. FACT EMPLOYEES' CONGRESS (INTUC) REGD. NO.258/69, POST BOX NO.16,
         UDYOGAMANDAL P.O., KOCHI - 683 501, REPRESENTED BY ITS GENERAL
         SECRETARY. , PIN - 683501
      2. FACT(CD) EMPLOYEES' SANGH REGD. NO.186/70, KANNEMPILLY SMARAKA
         MANDHIRAM, KUZHIKKADY, AMBALAMEDU P.O., ERNAKULAM - 682 303,
         REPRESENTED BY ITS GENERAL SECRETARY. , PIN - 682303
      3. M.R. VIJAYACHANDRAN AGED 57 YEARS S/O. M.K. RAMACHANDRAN PILLAI,
         DEPUTY MANAGER-PRODUCTION (BADGE NO. 11839), FERTILIZERS AND
         CHEMICALS TRAVANCORE LIMITED, UDYOGAMANDAL P.O, KOCHI - 683 501
         RESIDING AT "VASUDEVAM", PERANDOOR BRIDGE ROAD, PERANDOOR,
         ELAMAKKARA, ERNAKULAM-682 026. , PIN - 682026
      4. RAJEEV. V.A AGED 57 YEARS S/O. K. ACHUTHAN NAIR, DEPUTY MANAGER-
         PRODUCTION (BADGE NO. 11544), FERTILIZERS AND CHEMICALS TRAVANCORE
         LIMITED, UDYOGAMANDAL P.O, KOCHI - 683 501 RESIDING AT PLOT NO.37,
         "SREERAGAM", FRANKLIN GARDEN, KUTTIKKATTUKARA, UDYOGAMANDAL,
         KOCHI-683 501., PIN - 683501
      5. PRATHAPAN. K.T AGED 58 YEARS S/O. THANKAPPAN K. P, HEAVY EQUIPMENT
         OPERATOR (BADGE NO. 13604), FERTILIZERS AND CHEMICALS TRAVANCORE
         LIMITED, COCHIN DIVISION, AMBALAMUGAL, KOCHI - 682302 RESIDING AT
         KUNNAPPILLY HOUSE, KANGARAPPADY. P.O, VADACODE, KOCHI-682021, PIN -
         682021
      6. RAJEEV. A.R AGED 58 YEARS S/O. K.K. RAMAKRISHNA PILLAI,
         SUPERNUMERARY TECHNICIAN (FITTER) (BADGE NO. 11284) FERTILIZERS AND
         CHEMICALS TRAVANCORE LIMITED, COCHIN DIVISION, AMBALAMUGAL, KOCHI -
         682302, RESIDING AT THEKKEDATH HOUSE, MEEMPARA. P.O,
         ERNAKULAM-682308, PIN - 682308
      7. VARGHESE EARNEST AGED 58 YEARS S/O. T.V. THOMAS, PLANT ASSISTANT
         (BADGE NO. 12867), FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
         UDYOGAMANDAL P.O, KOCHI - 683 501 RESIDING AT THAIPARAMBIL HOUSE,
         MANJUMMEL, ERNAKULAM-683501, PIN - 683501
      8. SHAJU MICHAEL. K AGED 58 YEARS S/O. K.D MICHAEL, TECHNICIAN
         (PROCESS) (BADGE NO. 12298), FERTILIZERS AND CHEMICALS TRAVANCORE
         LIMITED, UDYOGAMANDAL P.O, KOCHI - 683 501 RESIDING AT KUNNATH
         HOUSE, PUTHENPALLY, VARAPUZHA, ERNAKULAM-683 517, PIN - 683517
      9. JOY M.A AGED 58 YEARS S/O. M.T. ANTONY, TCC (MACHINIST) (BADGE NO.
         11871), FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED, UDYOGAMANDAL
         P.O, KOCHI - 683 501 RESIDING AT QUARTERS NO. CF-12, FACT TOWNSHIP,
         UDYOGAMANDAL. P.O, ELOOR, ERNAKULAM-68350, PIN - 683501
     10. V. SANKUNNI AGED 57 YEARS S/O. V. NARAYANAN, BAGGING PLANT
         TECHNICIAN (BADGE NO. 13605), FERTILIZERS AND CHEMICALS TRAVANCORE
         LIMITED, COCHIN DIVISION, AMBALAMUGAL, KOCHI - 682302 RESIDING AT
         QUARTERS NO. 310/6, TOWNSHIP, FACT-CD, AMBALAMEDU, ERNAKULAM-682303,
         PIN - 682303
 WP(C) No.16568/2023                      2/3

     11. P.S. RAJAN AGED 57 YEARS S/O. SEBIOUS.P.P, TECHNICIAN (PROCESS)
         (BADGE NO. 10735), FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED,
         UDYOGAMANDAL P.O, KOCHI - 683 501 RESIDING AT PULIKKATHARA,
         MANJUMMEL, UDYOGAMANDAL.P.O, ERNAKULAM-683501, PIN - 683501
     12. SURESH K.K AGED 57 YEARS S/O. KARUNAKARAN, PLANT ASSISTANT
         (PHOSPHATE PLANT), (BADGE NO. 11733), FERTILIZERS AND CHEMICALS
         TRAVANCORE LIMITED, UDYOGAMANDAL P.O, KOCHI - 683 501 RESIDING AT
         KOLOTHUMPARAMBU HOUSE, KEDAMANGALAM, NORTH PARAVUR,
         ERNAKULAM-683513, PIN - 683513
     13. A.G. RAVEENDRAN NAIR AGED 57 YEARS S/O. GOVINDAN NAIR, PLANT
         ASSISTANT (PHOSPHATE PLANT), (BADGE NO. 11337) FERTILIZERS AND
         CHEMICALS TRAVANCORE LIMITED, UDYOGAMANDAL P.O, KOCHI - 683 501
         RESIDING AT ATTIYEDATH MADATHIL, ELOOR SOUTH, UDYOGAMANDAL,
         ERNAKULAM-683 501, PIN - 683501
     14. THASHKANT.V.S AGED 57 YEARS S/O. SAIDU MUHAMMED, PLANT ASSISTANT
         (PHOSPHATE PLANT), (BADGE NO. 11345) FERTILIZERS AND CHEMICALS
         TRAVANCORE LIMITED, UDYOGAMANDAL P.O, KOCHI - 683 501 RESIDING AT
         VADAKKETHALACKAL HOUSE, ALUVA. P.O, ALUVA, ERNAKULAM-683 101., PIN -
         683101
     15. RAJEEV. A AGED 58 YEARS S/O. RAGHAVA MENON BADGE NO. 13781, FITTER
         GRADE-I FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED, FEW DIVISION,
         PALLURUTHY, COCHIN- 682 006 RESIDING AT ARACKAL HOUSE, CHENGAMANAD
         PO ALUVA, ERNAKULAM 683 578., PIN - 683578

   RESPONDENTS:

      1. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA,
         DEPARTMENT OF FERTILIZERS, MINISTRY OF CHEMICALS AND FERTILIZERS,
         SHASTHRI BHAVAN, NEW DELHI 110001, PIN - 110001.
      2. THE FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED UDYOGAMANDAL P.O,
         KOCHI - 683 501, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR.,
         PIN - 683501
      3. THE CHAIRMAN AND MANAGING DIRECTOR FERTILIZERS AND CHEMICALS
         TRAVANCORE LIMITED, UDYOGAMANDAL P.O, KOCHI - 683 501.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Ext.P10 and direct the respondents to
   permit the below board level employees of the 2nd respondent Company to
   continue in service till they attain the age of 60 years, provisionally
   pending disposal of the Writ Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   29.11.2024 and upon hearing the arguments of SRI.K.JAJU BABU (SENIOR)
   along with M/S. M.U.VIJAYALAKSHMI, BRIJESH MOHAN, D.SREEKUMAR
   (KALAMASSERY), SACHIN RAMESH, Advocates for the petitioners, SRI. SUVIN R.
   MENON, CENTRAL GOVERNMENT COUNSEL FOR R1, M/S. Gopikrishnan Nambiar M,
   K.JOHN MATHAI, JOSON MANAVALAN, KURYAN THOMAS, PAULOSE C. ABRAHAM, RAJA
   KANNAN & JAI MOHAN Advocates for R2 & R3, the Court passed the following:
 WP(C) No.16568/2023                         3/3

                                      ORDER

Post on 27/01/2025. Interim order granted earlier stands extended till then.

Sd/- D. K. SINGH, JUDGE 20-12-2024 /True Copy/ Assistant Registrar