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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(c) in Rajasthan Sanskrit University Act, 1998

(c)The number of members of the Boards of Studies shall not exceed:-
(i)seven in the case of a Board related to post-graduate studies; and
(ii)five in other cases.