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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(2) in Karnataka Education Act, 1983

(2)Every order under sub-section (1) shall be,-
(a)published in the official Gazette and in such other manner as the State Government may decide;
(b)so made as to ensure that there is an interval of not less than thirty days between the date of the publication of the order and the first day of the specified academic year.