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Delhi High Court - Orders

Justice For All And Anr vs Venkateshwar Global School And Ors on 28 April, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~18 to 21.
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LPA 5/2022 and C.M. Nos. 474/2022,475/2022, 476/2022,
                                477/2022, 481/2022 & 31564/2022
                                JUSTICE FOR ALL AND ANR                       ..... Appellant
                                              Through:

                                                versus

                                VENKATESHWAR GLOBAL SCHOOL
                                AND ORS                               ..... Respondent
                                           Through: Mr. Pramod Gupta, Ms. Sanya Jain,
                                                    Ms. Pranjal and Ms. Utkarsha,
                                                    Advocates for Respondent No.1.
                                                    Mr. Santosh Kr. Tripathi, Standing
                                                    Counsel with Ms. Mahak Rankawat,
                                                    Mr. Utkarsh Singh and Ms. Akriti
                                                    Mishra, Advocates for Respondent/
                                                    DoE.

                          +     W.P.(C) 1580/2022 and C.M. No. 4496/2022
                                MISS NIKSHITA THROUGH FATHER
                                SUBHASH CHOPRA                                ..... Petitioner
                                                Through:

                                                versus

                                DIRECTORATE OF EDUCATION AND ORS              ..... Respondent
                                                Through:    Mr. Santosh Kr. Tripathi, Standing
                                                            Counsel with Ms. Mahak Rankawat,
                                                            Mr. Utkarsh Singh and Ms. Akriti
                                                            Mishra, Advocates for Respondent/
                                                            DoE.
                                                            Mr. Puneet Mittal, Sr. Advocate with
                                                            Mr. Rupendra Pratap Singh, Ms.


Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:01.05.2023
15:24:06
                                                          Sakshi Mendiratta and Ms. Varnika
                                                         Gupta, Advocates for Respondent
                                                         Nos. 2, 3 & 4.
                          +   LPA 751/2022 and C.M. No. 56641/2022
                              THE INDIAN SCHOOL-SECOND SHIFT                 ..... Appellant
                                              Through:   Mr. Amit Sibal, Sr. Advocate with
                                                         Mr. Pramod Gupta and Ms. Sanya
                                                         Jain, Advocates.

                                              versus

                              GOVT OF NCT OF DELHI & ANR.                    ..... Respondent
                                              Through:   Mr. Santosh Kr. Tripathi, Standing
                                                         Counsel with Ms. Mahak Rankawat,
                                                         Mr. Utkarsh Singh and Ms. Akriti
                                                         Mishra, Advocates for Respondent/
                                                         DoE.
                                                         Mr. Aayush Agarwala, Advocate for
                                                         Respondent No.2.

                          +   LPA 7/2023 and C.M. Nos. 856/2023 & 857/2023
                              ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE
                              SCHOOLS                           ..... Appellant
                                          Through:

                                              versus

                              DIRECTORATE OF EDUCATION & ORS.                ..... Respondent
                                              Through:   Mr. Santosh Kr. Tripathi, Standing
                                                         Counsel with Ms. Mahak Rankawat,
                                                         Mr. Utkarsh Singh and Ms. Akriti
                                                         Mishra, Advocates for Respondent/
                                                         DoE.
                                                         Mr. Kamal Gupta, Mr. Sparsh
                                                         Aggarwal and Ms. Paridhi Bist,
                                                         Advocates for Action Committee.


Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:01.05.2023
15:24:06
                                 CORAM:
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                    ORDER

% 28.04.2023 Learned Counsel appearing on behalf of Government of NCT of Delhi undertakes to file a reply positively within three weeks.

Rejoinder, if any, be filed within one week thereafter. List on 18.07.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 28, 2023 aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:01.05.2023 15:24:06