Delhi High Court - Orders
Justice For All And Anr vs Venkateshwar Global School And Ors on 28 April, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~18 to 21.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 5/2022 and C.M. Nos. 474/2022,475/2022, 476/2022,
477/2022, 481/2022 & 31564/2022
JUSTICE FOR ALL AND ANR ..... Appellant
Through:
versus
VENKATESHWAR GLOBAL SCHOOL
AND ORS ..... Respondent
Through: Mr. Pramod Gupta, Ms. Sanya Jain,
Ms. Pranjal and Ms. Utkarsha,
Advocates for Respondent No.1.
Mr. Santosh Kr. Tripathi, Standing
Counsel with Ms. Mahak Rankawat,
Mr. Utkarsh Singh and Ms. Akriti
Mishra, Advocates for Respondent/
DoE.
+ W.P.(C) 1580/2022 and C.M. No. 4496/2022
MISS NIKSHITA THROUGH FATHER
SUBHASH CHOPRA ..... Petitioner
Through:
versus
DIRECTORATE OF EDUCATION AND ORS ..... Respondent
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel with Ms. Mahak Rankawat,
Mr. Utkarsh Singh and Ms. Akriti
Mishra, Advocates for Respondent/
DoE.
Mr. Puneet Mittal, Sr. Advocate with
Mr. Rupendra Pratap Singh, Ms.
Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:01.05.2023
15:24:06
Sakshi Mendiratta and Ms. Varnika
Gupta, Advocates for Respondent
Nos. 2, 3 & 4.
+ LPA 751/2022 and C.M. No. 56641/2022
THE INDIAN SCHOOL-SECOND SHIFT ..... Appellant
Through: Mr. Amit Sibal, Sr. Advocate with
Mr. Pramod Gupta and Ms. Sanya
Jain, Advocates.
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondent
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel with Ms. Mahak Rankawat,
Mr. Utkarsh Singh and Ms. Akriti
Mishra, Advocates for Respondent/
DoE.
Mr. Aayush Agarwala, Advocate for
Respondent No.2.
+ LPA 7/2023 and C.M. Nos. 856/2023 & 857/2023
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE
SCHOOLS ..... Appellant
Through:
versus
DIRECTORATE OF EDUCATION & ORS. ..... Respondent
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel with Ms. Mahak Rankawat,
Mr. Utkarsh Singh and Ms. Akriti
Mishra, Advocates for Respondent/
DoE.
Mr. Kamal Gupta, Mr. Sparsh
Aggarwal and Ms. Paridhi Bist,
Advocates for Action Committee.
Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:01.05.2023
15:24:06
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 28.04.2023 Learned Counsel appearing on behalf of Government of NCT of Delhi undertakes to file a reply positively within three weeks.
Rejoinder, if any, be filed within one week thereafter. List on 18.07.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 28, 2023 aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:01.05.2023 15:24:06