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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985

(2)The Departmental Committee shall, for inclusion in the list, consider the cases of the Forest Rangers in order of seniority, up to a number not more than thrice the number of vacancies anticipated to be filled up as referred to in Clause (1).