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[Cites 0, Cited by 0] [Section 380(1)] [Section 380] [Entire Act]

State of Punjab - Subsection

Section 380(1)(a) in The Punjab Municipal Act, 1999

(a)open, break up, displace, take up or make any alteration in, or cause any injury to, the soil or pavement or any wall, fence, post, chain or other material or thing forming part of any street; or