Bombay High Court
Phonographic Performance Limited vs Grand Arsh on 23 December, 2025
53-cpcdl-18649-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
CONTEMPT PETITION (L) NO. 18649 OF 2024
IN
INTERIM APPLICATION (L) NO.16049 OF 2023
Phonographic Performance Limited ...Petitioner
Versus
Grand Arsh and Ors. ...Respondents
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Mr. D.P. Singh a/w. Mr. Anil Kumar and Ms. Chanchal Bhadrecha, for the
Petitioner.
None for the Respondents.
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CORAM : SHARMILA U. DESHMUKH, J.
DATE : DECEMBER 23, 2025 P. C. :
1. None appears for the Respondents.
2. Though office noting indicates that the notice has been duly served and the matter was adjourned to give an opportunity of causing appearance by the Respondent Nos. 1 to 6, today also none appears on behalf of the Respondents.
3. Issue bailable warrant in the sum of Rs. 15,000/- each against Respondent No. 2 to 6 returnable on 14th January, 2026.
[SHARMILA U. DESHMUKH, J.]
Vishal Parekar 1 of 1
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