Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 4 April, 2022
Author: N.R. Borkar
Bench: K.R. Shriram, N.R. Borkar
Digitally signed
by GAURI
GAURI AMIT
AMIT GAEKWAD
1/1 905.WP-3631-2022.doc
GAEKWAD Date:
2022.04.05
17:58:30 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3631 OF 2022
The Ugar Sugar Works Limited ....Petitioner
V/s.
Assistant Commissioner of Income
Tax Circle Sangli & Ors. ....Respondents
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Mr. Riyaz Padvekar a/w. Mr. Tanzil Padvekar for petitioner.
Mr. Suresh Kumar for respondents.
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CORAM : K.R. SHRIRAM &
N.R. BORKAR, JJ.
DATED : 4th APRIL 2022 P.C.:
1 Mr. Padvekar tenders draft amendment, which is taken on record and marked "X" for identification. 2 Leave to amend, as per the draft tendered, is granted.
Amendment to be carried out and copy of the amended petition to be served within two weeks from today. 3 The time to file reply will begin after the amended petition is served.
(N.R. BORKAR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad