Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 435] [Entire Act] State of Jharkhand - Subsection Section 435(6) in Jharkhand Municipal Act, 2011 (6)Validity period of license of Licensed Architects shall be two years which can be renewed on submission of license fee as per sub-clause (2) above.
