Section 2(1)(a) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"Arbitration Act" means the [Arbitration and Conciliation Act, 1996 (No. 26 of 1996)] [Substituted by C.G. Act No. 8 of 2005 (w.e.f. 30-7-2005).];

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