Delhi High Court - Orders
Pnb Housing Finance Limited vs Union Of India & Ors on 3 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~5 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8072/2022
PNB HOUSING FINANCE LIMITED ..... Petitioner
Through: Mr. V. D'Costa, Ms. Astha Ojha &
Ms. Gauri Goel, Advocates. (M:
8826859690)
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Shiva Laksmi, CGSC for R-1 to
3. (M:9818054806)
22 WITH
+ W.P.(C) 14734/2021 & CM APPL. 46372/2021
ADONIS BUILDTECH PVT LTD ..... Petitioner
Through: Ms. Tatini Basu, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-1 and 4
(M: 9811157321).
Mr. Sanjeev Singh & Ms. Ridhi
Pahuja, Advocates for R-2.
(M:9810122176)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 03.02.2023
1. This hearing has been done through hybrid mode.
2. An adjournment is sought on behalf of Adonis Buildtech Private Limited which is not opposed by the other party.
3. On the question of settlement, Ms. Basu, ld. Counsel submits that settlement talks are currently ongoing.
4. ld. Counsel appearing for PNB Housing Finance Limited submits that Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:06.02.2023 15:49:35 insolvency proceedings in respect of Ajnara India Limited is presently underway and the proceedings are pending before the NCLAT.
5. Let the relevant orders of NCLT/NCLAT be placed on record by the next date of hearing.
6. List on 8th August, 2023.
PRATHIBA M. SINGH, J.
FEBRUARY 3, 2023 MR/SK Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:06.02.2023 15:49:35