Delhi High Court - Orders
Sh. Ashok Kumar Parwanda (Deceasetd) ... vs M/S Cement Corporation Of India on 11 May, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 164/2022, CM APPL. 19453/2022, 19455/2022, 19456/2022 &
19457/2022
SH. ASHOK KUMAR PARWANDA (DECEASETD) THROUGH
LRS ..... Appellant
Through: Ms. Santha Devi Raman, Adv.
versus
M/S CEMENT CORPORATION OF INDIA ..... Respondent
Through: Ms. Tanu Priya, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.05.2022 Re-notify on May 20, 2022.
V. KAMESWAR RAO, J MAY 11, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.05.2022 10:59:00