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Delhi High Court - Orders

Sh. Ashok Kumar Parwanda (Deceasetd) ... vs M/S Cement Corporation Of India on 11 May, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~3
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +     RFA 164/2022, CM APPL. 19453/2022, 19455/2022, 19456/2022 &
                                    19457/2022

                                    SH. ASHOK KUMAR PARWANDA (DECEASETD) THROUGH
                                    LRS                                    ..... Appellant
                                                 Through: Ms. Santha Devi Raman, Adv.

                                                versus

                                    M/S CEMENT CORPORATION OF INDIA         ..... Respondent
                                                 Through: Ms. Tanu Priya, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                 ORDER

% 11.05.2022 Re-notify on May 20, 2022.

V. KAMESWAR RAO, J MAY 11, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.05.2022 10:59:00