Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2)(e) in The Gujarat Provincial Municipal Corporations Act, 1949

(e)[ being a relative of a person in employment with or under or by or on behalf of the Corporation.] [Clause (e) was inserted by Gujarat 17 of 1968, Section 3(3).]