National Consumer Disputes Redressal
Oriental Insurance Co. Ltd. vs Rajinder Kumar @ Raju Sharma on 5 February, 2016
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 1345 OF 2012 (Against the Order dated 25/11/2011 in Appeal No. 774/2009 of the State Commission Rajasthan) 1. ORIENTAL INSURANCE CO. LTD. A-25/27,Asaf ALi Road New Delhi Delhi ...........Petitioner(s) Versus 1. RAJINDER KUMAR @ RAJU SHARMA S/o Jagdish Prasad Sharma, R/o Water Works Wali Gali,Rastriya Rajmarg No-8,Kotputli Jaipur Rajasthan ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER HON'BLE MRS. REKHA GUPTA, MEMBER For the Petitioner : NEMO For the Respondent : Ex parte Dated : 05 Feb 2016 ORDER No one appears on behalf of the petitioner even on the second call. The revision petition is therefore, dismissed for non-prosecution.
......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER