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National Consumer Disputes Redressal

Oriental Insurance Co. Ltd. vs Rajinder Kumar @ Raju Sharma on 5 February, 2016

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          REVISION PETITION NO. 1345 OF 2012     (Against the Order dated 25/11/2011 in Appeal No. 774/2009      of the State Commission Rajasthan)        1. ORIENTAL INSURANCE CO. LTD.  A-25/27,Asaf ALi Road
  New Delhi    Delhi ...........Petitioner(s)  Versus        1. RAJINDER KUMAR @ RAJU SHARMA  S/o Jagdish Prasad Sharma,
R/o Water Works Wali Gali,Rastriya Rajmarg No-8,Kotputli  Jaipur  Rajasthan ...........Respondent(s) 

BEFORE:     HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER   HON'BLE MRS. REKHA GUPTA, MEMBER For the Petitioner : NEMO For the Respondent : Ex parte Dated : 05 Feb 2016 ORDER No one appears on behalf of the petitioner even on the second call. The revision petition is therefore, dismissed for non-prosecution.

  ......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER