Section 65(2)(g) in Kerala Real Estate (Regulation and Development) Act, 2015

[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

(g)standard fees to be levied by the promoter on the allottees or the association of allottees under clause (e) of sub-section (2) of section 31;

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