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Union of India - Section

Section 16 in The Insecticides Rules, 1971

16. Prohibition of sale or distribution unless packed and labelled.

- No person shall stock or exhibit for sale or distribute [or cause to be transported] [ Inserted by G.S.R. 533(E), dated 6.8.1993 (w.e.f. 6.8.1993).] any insecticide unless it is packed and labelled in accordance with the provisions of these rules.