Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 606] [Entire Act] Bengal Presidency - Subsection Section 606(d) in Police Regulations, Bengal , 1943 (d)Superintendents of Railway Police, on receipt of these wires, should use their own discretion as regards repeating the telegrams to the police-stations on their respective lines.
