Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(1)(b) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011 (b)the school is not run for profit to any individual, group or association of individuals or any other persons;