Bombay High Court
Nandini Deelipkumar Khanderay And ... vs The State Of Maharashtra And Others on 13 March, 2019
Bench: Prasanna B. Varale, Nitin W. Sambre
3551.19wp
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 3551 OF 2019
Nandini dio Deelipkumar Khanderay
& ors ..PETITIONERS
VERSUS
The State of Maharashtra
& ors ..RESPONDENTS
Mr O.B. Boinwad, Advocate for petitioner;
Mrs Preeti V. Diggikar, A.G.P. for respondents;
CORAM : PRASANNA B. VARALE
AND
NITIN W. SAMBRE, JJ.
DATE : 13th MARCH, 2019
ORAL ORDER :
Heard learned Counsel appearing for the petitioners.
2• Issue notice to the respondents, returnable on 20th March, 2019. Learned A.G.P. waives service of notice for all respondents.
(NITIN W. SAMBRE ) (PRASANNA B. VARALE)
JUDGE JUDGE
Tupe
::: Uploaded on - 15/03/2019 ::: Downloaded on - 16/03/2019 00:47:41 :::