Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 11 in The United Provinces Private Forests Act, 1948

11. Restrictions on right to graze cattle.

- No person shall in the exercise of any customary or other right, pasture or cause to be pastured in any notified area or forest any cattle of which he is not the owner.