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Union of India - Section

Section 14 in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

14.

/660F.No. IRDA/7/2000, dated 14th July, 2000. - In exercise of the powers conferred by clause (g) of sub-section (2) of section 114-A of the Insurance Act, 1938 (4 of 1938), the Authority, in consultation with the Insurance Advisory Committee, hereby makes the following regulations, namely:-