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State of Assam - Section

Section 69 in Rules Under the Land and Revenue Regulation

69. Periodic lease shall not be issued for town land within 25 feet from centre of road.

- No new periodic lease shall be issued, without the previous sanction of [State Government] [(Substituted by Notification No. RSS. 261/62/9, dated 14th May 1963)] for town land within 25 feet, or such other distance as may be laid down by special order of Government, of the centre line of any road maintained by the Public Works Department or [The Municipal Board or the town Committee under the Assam Municipal Act, 1956 or the Panchayat] [(Substituted vide Notification No. RSS. 351/64/92, dated 18th May, 1967) ].