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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Bihar - Subsection

Section 129(iii) in The Bihar Government Estates (Khas-Mahal) Manual, 1953

(iii)The cost in the case of works of improvement of considerable magnitude, which are likely to take several months to complete should be divided between the estimates of two financial years so as to permit, of the work being begun towards the close of one year and finished during the hot weather at the beginning of the ensuing year.