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State of Punjab - Section
Section 25 in Punjab Urban Planning and Development Building Rules, 2018
25. Farm House.
- The farm house of various types shall be governed by the following norms, namely:-| Table 29: Farm House | ||
| S. No. | Parameter | Permissible Limits |
| I. | Minimum Site area | 2.5 Acres |
| II. | Maximum Ground Coverage | 5% |
| III. | Maximum Floor Area Ratio | 1:0.05 |
| IV. | Setbacks | Outside M.C. Limits- Front =15m, Side and Rear=6m |
| V. | Maximum No. of Floor | G+1 |
| VI. | Maximum Height of Building | 9 meter |
| VII. | Parking | 1.5[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).]. |