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State of Punjab - Section

Section 25 in Punjab Urban Planning and Development Building Rules, 2018

25. Farm House.

- The farm house of various types shall be governed by the following norms, namely:-
Table 29: Farm House  
S. No. Parameter Permissible Limits
I. Minimum Site area 2.5 Acres
II. Maximum Ground Coverage 5%
III. Maximum Floor Area Ratio 1:0.05
IV. Setbacks Outside M.C. Limits- Front =15m, Side and Rear=6m
V. Maximum No. of Floor G+1
VI. Maximum Height of Building 9 meter
VII. Parking 1.5[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).].
Notes. - (a) The ground coverage and Floor Area Ratio is inclusive of ancillary buildings such as labour/ servant quarters which shall not be more than 25% of the covered area of the site.
(b)The temporary structure/building like Cattle Shed, Motor Room, covered parking etc. shall be exempted from ground coverage and Floor Area Ratio.
(c)Basement shall be permitted to the maximum extent of building footprint.
(d)No subdivision of plot shall be allowed.