Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Jammu-Kashmir - Subsection Section 69(b) in The Stamp Act, 1977 (1920 A. D.) (b)any person not so appointed who sells or offers for sale any stamp (other than a [two rupees and one rupee] [Substituted by Act III of 2000, Section 27 & 28.] adhesive stamps);
