Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act] State of Tamilnadu - Subsection Section 56(2)(b) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 (b)the form of applications and the statements under this Act and the particulars which such application and statement shall contain;