Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Uttar Pradesh - Subsection Section 149(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (a)the period for which, and the property, occupation, circumstance or thing in respect of which, the sum is claimed;
