Allahabad High Court
Emperor vs Bindeshri Goshain And Anr. on 21 February, 1919
Equivalent citations: 50IND. CAS.161
JUDGMENT Lindsay, J.
1. For the reasons stated in the order of reference of the Sessions Judge, I set aside the commitment of the two accused Bindeshri Goshain and Bindeshri Ahir and direct the Magistrate who committed them for trial, to try the case himself.