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Allahabad High Court

Emperor vs Bindeshri Goshain And Anr. on 21 February, 1919

Equivalent citations: 50IND. CAS.161

JUDGMENT
 

Lindsay, J.
 

1. For the reasons stated in the order of reference of the Sessions Judge, I set aside the commitment of the two accused Bindeshri Goshain and Bindeshri Ahir and direct the Magistrate who committed them for trial, to try the case himself.