Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 105 in Finance Act, 2012 105. Amendment of section 273B. - In section 273B of the Income-tax Act, after the word, figures and letter "section 27IQ", the word, figures and letter "section 271H," shall be inserted with effect from the 1st day of July,2012.
