Bombay High Court
M/S Blue Circle Organics Pvt. Ltd. , ... vs Smt. Surekha Surendra Bachate on 7 August, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : AUGUST 07, 2025 P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates follows:-
Serial Nos. Adjourned date 69 to 94 01st December, 2025 95 to 120 02nd December, 2025 121 to 127, 129 to 137 03rd December, 2025 and 139 to 146
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed HARSHADA by HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date: 2025.08.07 18:05:40 +0530 1 of 1 ::: Uploaded on - 07/08/2025 ::: Downloaded on - 07/08/2025 21:56:06 :::