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Bombay High Court

M/S Blue Circle Organics Pvt. Ltd. , ... vs Smt. Surekha Surendra Bachate on 7 August, 2025

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                                                     common order.doc

      HARSHADA H. SAWANT
            (P.A.)
                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          CIVIL APPELLATE JURISDICTION




                                                               CORAM : MILIND N. JADHAV, J.

DATE : AUGUST 07, 2025 P.C.:

1. Due to paucity of time, the following matters are adjourned to future dates follows:-
Serial Nos. Adjourned date 69 to 94 01st December, 2025 95 to 120 02nd December, 2025 121 to 127, 129 to 137 03rd December, 2025 and 139 to 146

2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.





H. H. SAWANT                                                                 [ MILIND N. JADHAV, J. ]

                                  Digitally signed
                    HARSHADA      by HARSHADA
                                  HANUMANT
                    HANUMANT      SAWANT
                    SAWANT        Date: 2025.08.07
                                  18:05:40 +0530




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