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State of Rajasthan - Section

Section 217 in The Rajasthan Revenue Courts Manual, 1956

217. Arrangement of records and labelling of bundles

- In the bundles the records shall be kept according to their serial number in the list or register of disposed of cases, the bundles shall be arranged so as to secure facility of access to the more recent records.On such bundles shall be painted, by means of a stencil plate or otherwise the year and month and the class of record: and to each bundle shall be attached a lable showing their serial numbers the earliest and latest records, for the time being.belonging to that bundle.The Collector may assign different coloured bastas to the different courts from which records are received.