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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1) in The Punjab Entertainments Duty Act, 1955

(1)Government may delegate all or any of its powers under this Act except those conferred upon it by sub-section (2) of section I, section 20 and this section, to any person or authority subordinate to it.