Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Telangana - Section Section 5 in Telangana Pawn Brokers Act, 2002 5. Pawn brokers to exhibit their names. - Every Pawn Broker shall always exhibit over his shop or place of business his name with the word "Pawn Broker" and its equivalent in the regional language.
