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State of Madhya Pradesh - Section

Section 21 in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

21. Repeal and Saving.

- The Mineral Transit Pass Regulation, 1996 shall stand repealed on coming into force of these rules :Provided that any action taken or order passed under the said Regulation so repealed, shall be deemed to have taken or passed under these rules.Form 1[See Rule 5 (2)(i)]Application for issue of Transit Pass Books for the Mineral Concession Holders