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Calcutta High Court (Appellete Side)

(Skp Securities Ltd vs Deputy Director (Ra-Idt) & Ors.) on 12 June, 2014

                                                   1



                            W. P. 21053 (W) OF 2011
12.06.14                           WITH
ag/skd                      W. P. 20517 (W) OF 2012
Sl. No. 18-19
Court No. 1
                  (SKP Securities Ltd. -vs- Deputy Director (RA-IDT) & Ors.)


                Mr. J. K. Mittal
                Ms. A. Banerjee
                Mr. Avra Majumdar
                Ms. Dolon Dasgupta               - for the Petitioner



                      The learned counsel for the petitioner is present. None appears

                for the respondents.

The case is required to be heard with the assistance of the learned counsel for the petitioner as also for the respondents.

List the matter after fifteen days.

The learned counsel for the respondents be informed. (Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)