Calcutta High Court (Appellete Side)
(Skp Securities Ltd vs Deputy Director (Ra-Idt) & Ors.) on 12 June, 2014
1
W. P. 21053 (W) OF 2011
12.06.14 WITH
ag/skd W. P. 20517 (W) OF 2012
Sl. No. 18-19
Court No. 1
(SKP Securities Ltd. -vs- Deputy Director (RA-IDT) & Ors.)
Mr. J. K. Mittal
Ms. A. Banerjee
Mr. Avra Majumdar
Ms. Dolon Dasgupta - for the Petitioner
The learned counsel for the petitioner is present. None appears
for the respondents.
The case is required to be heard with the assistance of the learned counsel for the petitioner as also for the respondents.
List the matter after fifteen days.
The learned counsel for the respondents be informed. (Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)