Supreme Court - Daily Orders
Naresh Kumar vs State Of Uttarakhand on 31 March, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL.) NO. 85 OF 2016
IN
SPECIAL LEAVE PETITION (CRL.) NO. 10967 OF 2015
Naresh Kumar … Petitioner
versus
State of Uttarakhand & Anr. … Respondents
O R D E R
The instant petition has been filed for review of the order of this Court dated 18.1.2016 in SLP (Crl.) No.10967 of 2015, whereby the special leave petition was dismissed.
We have carefully perused the petition for review and the papers connected therewith. We are satisfied that the instant petition for review is devoid of merit. The same is accordingly dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Arun Mishra) New Delhi;
March 31, 2016.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2016.03.31 17:05:23 TLT Reason: CHAMBER MATTER SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No.85/2016 In SLP(Crl) No.10967/2015 NARESH KUMAR Petitioner(s) VERSUS STATE OF UTTARAKHAND AND ANR. Respondent(s) Date : 31/03/2016 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)