Section 3(2)(a) in Sikkim Anti Drugs Act, 2006

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State of Sikkim - Subsection

Section 3(2)(a) in Sikkim Anti Drugs Act, 2006

(a)co-ordination of action by various officers, departments and other authorities(

(i)under this Act, or

(ii)under any other law for the time being in force in connection with the enforcement of the provisions of this Act;